Custom, Excise & Service Tax Tribunal
M/S Bharat Sanchar Nigam Limited vs Cce, Meerut on 25 March, 2009
CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL, West Block No.2, R. K. Puram, New Delhi COURT-I Date of hearing/decision:25.03.2009 Service Tax Appeal No.504 of 2007 [Arising out of Order-in-Original No. 31/Comm./M-II/2006 dated 30.10.2006 passed by the Commissioner, Customs & Central Excise, Meerut-II]. For approval and signature: Honble Mr. Justice R.M.S. Khandeparkar, President Honble Mr. M. Veeraiyan, Member (Technical) ,,,,,,,,,1 Whether Press Reporters may be allowed to see the Order for publication as per Rule 27 of the CESTAT (Procedure) Rules, 1982. 2 Whether it should be released under Rule 27 of the CESTAT (Procedure) Rules, 1982 for publication in any authoritative report or not? 3 Whether Their Lordships wish to see the fair copy of the Order? 4 Whether Order is to be circulated to the Departmental authorities? M/s Bharat Sanchar Nigam Limited Appellant Vs. CCE, Meerut Respondent
Appearance:
Appeared for the Appellant None Appeared for the Respondent Mr. Sunil Kumar, DR Coram: Honble Mr. Justice R.M.S. Khandeparkar, President Honble Mr. M. Veeraiyan, Member (Technical) Oral Order No.____________________ Per Justice R.M.S. Khandeparkar:
None present for the appellant. Learned DR appears for the respondent. Dismissed for default.
2. In view of the disposal of the appeal, stay application stands disposed of.
(Justice R.M.S. Khandeparkar) President (M. Veeraiyan) Member (Technical) Learned Advocate for the appellant appeared before the Tribunal at 4.30 P.M. and states that no notice of hearing was received by them and prayed restoration of the appeal and the stay application which were dismissed for default in the earlier part of the day. In the facts and circumstances of the case the explanation is accepted and order passed dismissing the appeal and the stay application in the earlier part of the day is hereby recalled, and the matter is directed to be fixed on 6th April 2009 for hearing.
(Justice R.M.S. Khandeparkar) President (M. Veeraiyan) Member (Technical) /Pant/