Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(ix) in Tamil Nadu State Khadi and Village Industries and Board Regulations, 1961 (ix)Quorum. - (a) Quorum for a meeting of the Committee shall be 3 including the Chairman.
