Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 1 in Kanam Tenancy Abolition Act, 1976 1. Short title, extent and commencement. (1)This Act may be called the Kanam Tenancy Abolition Act, 1976.(2)It extends to the whole of the Cochin area of the State of Kerala.(3)It shall be deemed to have come into force on the 1st day of January, 1970.
