Section 6(3)(b) in India Service (Performance Appraisal Report) Rules, 2007

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(b)In other cases, after one month of the date on which he demits office.' by Notification No. G.S.R. 596(E), dated 15.6.2017 (w.e.f. 14.3.2007).]]

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