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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000

12. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may. by general or special order, direct the licensees to do anything not being inconsistent with the provisions of the Andhra Pradesh Electricity Reform Act, 1998 which appears to it to be necessary or expedient for the purpose of removing the difficulties.