Himachal Pradesh High Court
Uttam Chand vs . Mehar Chand & Ors. on 27 June, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Uttam Chand Vs. Mehar Chand & Ors.
CMP(M) No.1096 of 2018 .
27.6.2022 Present: Mr. Sunil Mohan Goel, Advocate,for the applicant.
Mr. Rohit, Advocate vice Mr. Sumeet Sood, Advocate, for respondents No.1 to 4.
Respondents No. 5,6,7 to 9,11,12,14(a) to 14(b) and respondents No.15 to 20 served but none present.
Mr. Athrav Sharma, Advocate, for respondent No.14(c).
CMP(M) No. 1096 of 2018 Learned counsel for respondents No. 1 to 4 and 14(c) seek time to file reply. Be filed within four weeks. List on 25.7.2022 before the Hon'ble appropriate Bench.
(Chander Bhusan Barowalia) Judge 27th June, 2022 (Guleria) ::: Downloaded on - 27/06/2022 20:05:21 :::CIS