National Consumer Disputes Redressal
Ramdev Industries vs The New India Assurance Co. Ltd. on 10 July, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI MISCELLANEOUS APPLICATION NO. 589 OF 2014 IN OP/151/2000 1. RAMDEV INDUSTRIES ...........Appellants(s) Versus 1. THE NEW INDIA ASSURANCE CO. LTD. ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : Mr. K. P. S. Rao, Advocate For the Respondent : NEMO Dated : 10 Jul 2015 ORDER None is present for opposite party No. 3 till 1.00 p.m. The application for clarification of order is dismissed in default.
......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER