Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

D.K Infrastructure Pvt vs Jalore Jaswantpura Bot Project Pvt on 5 June, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                 1/1                    M ARBAP-7724-23.odt


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION
        ARBITRATION APPLICATION (L) NO.7724 OF 2023
D.K. Infrastructure Pvt. Ltd.                ..     Applicant
                       Versus
Jalore Jaswantpura BOT Project Pvt.          ..     Respondent
Ltd.


                                   WITH
        ARBITRATION APPLICATION (L) NO.7727 OF 2023
Sandeep Hirani & Anr.                        ..     Applicants
                       Versus
Kishore Agarwal & Ors.                       ..     Respondents


                                       ...

Mr.Patrick Fernandes with Ms.Hritika Bongale i/b Dave &
Girish & Co. for the Respondents in ARBAPL/7724/23 and
ARBAPL/7727/23.
                                       ...

                          CORAM: BHARATI DANGRE, J.

DATED : 05th JUNE, 2023 P.C:-

1. Mentioned. Not on Board. Taken on Board.
2. Time to fle an affdavit-in-reply by the Respondents in both the Applications is extended by a period of one week.

( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 06/06/2023 ::: Downloaded on - 07/06/2023 14:13:25 :::