Bombay High Court
D.K Infrastructure Pvt vs Jalore Jaswantpura Bot Project Pvt on 5 June, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 M ARBAP-7724-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.7724 OF 2023
D.K. Infrastructure Pvt. Ltd. .. Applicant
Versus
Jalore Jaswantpura BOT Project Pvt. .. Respondent
Ltd.
WITH
ARBITRATION APPLICATION (L) NO.7727 OF 2023
Sandeep Hirani & Anr. .. Applicants
Versus
Kishore Agarwal & Ors. .. Respondents
...
Mr.Patrick Fernandes with Ms.Hritika Bongale i/b Dave &
Girish & Co. for the Respondents in ARBAPL/7724/23 and
ARBAPL/7727/23.
...
CORAM: BHARATI DANGRE, J.
DATED : 05th JUNE, 2023 P.C:-
1. Mentioned. Not on Board. Taken on Board.
2. Time to fle an affdavit-in-reply by the Respondents in both the Applications is extended by a period of one week.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 06/06/2023 ::: Downloaded on - 07/06/2023 14:13:25 :::