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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(7) in Bihar Biological Diversity Rules, 2017

(7)The other functions of the BMC are to advise on any matter referred to it by the State Biodiversity Board for granting approval, to maintain data about the local Vaidyas and practitioners using the biological resources.