Supreme Court - Daily Orders
Machhindranath S/O Kundlik Tarade ... vs Ramchandra Gangadhar Dhamne on 2 June, 2020
Bench: Arun Mishra, S. Abdul Nazeer, Indira Banerjee
ITEM NO.1 Virtual Court 3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s)…..
(Diary No.19707/2019)
(Arising out of impugned final judgment and order dated 15-01-2019
in LPA No. 33/1998 passed by the High Court of Judicature at Bombay
at Aurangabad)
MACHHINDRANATH S/O KUNDLIK TARADE DECEASED
THROUGH L.RS. Petitioner(s)
VERSUS
RAMCHANDRA GANGADHAR DHAMNE & ORS. Respondent(s)
(IA No.42743/2020-CONDONATION OF DELAY IN FILING and IA
No.42744/2020-EXEMPTION FROM FILING O.T. and IA No.42745/2020-
CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Date : 02-06-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Sandeep Sudhakar Deshmukh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Until further orders, the impugned order passed by the High Court shall remain stayed.
Signature Not Verified(NARENDRA PRASAD) Digitally signed by JAYANT KUMAR ARORA Date: 2020.06.02 17:48:17 IST (JAGDISH CHANDER) Reason: A.R-CUM-P.S. ASSISTANT REGISTRAR