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State of Odisha - Section

Section 77 in Orissa Municipal Rules, 1953

77.

The budgets shall be accompanied by (a) a Schedule in Form No. III for each major, minor and detailed heads in which shall be entered full details of the estimated receipts and expenditure under that head and (b) explanatory notes showing wherever necessary, how,the figures have been arrived at and specially explaining any new and important item of receipt or expenditure.