(1)There shall be an Executive Committee consisting of(a)The Chairman who shall be the ex-officio Chairman thereof,(b)The Vice-Chairman,(ba)[ the Executive Director;] [Inserted by Notification No. G.S.R. 668 (E), dated 4.7.2016 (w.e.f. 1.8.1955).](c)The Rubber Production Commissioner and(d)Two other members to be elected by the members of the Board from among themselves in such manner as may be laid down by the Board
