Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 4 in The Orissa Petroleum Products (Sale by Retail Outlets) Order, 1978

4. Inspection.

- Any officer authorised in this behalf by the State Government in relation to any area may, with a view to securing compliance with this Order inspect any retail outlet and check samples of petroleum products available with the dealer at his retail outlet for the purpose of testifying its quality.