Kerala High Court
Unknown vs By Advs.Smt.Prameela.C.K on 26 June, 2018
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 8TH DAY OF AUGUST 2018 / 17TH SRAVANA, 1940
WP(C).No. 25753 of 2018
PETITIONER(S)
SCHEDULED CASTE CO-ORDINATION SAMITHI,
REG.NO.TSR/TC/283/2014, VYPIN BLOCK COMMITTEE,
PULLAN'S BUILDING, KUZHUPPILLY, AYYAMPILLY P.O.,
PIN-682501. REPRESENTED BY ITS VICE PRESIDENT -
N.M.RAGHAVAN.
BY ADVS.SMT.PRAMEELA.C.K.
SRI.C.K.PREM RAJ
RESPONDENTS(S):
1. THE DISTRICT COLLECTOR,
ERNAKULAM, COLLECTORATE, CIVIL STATION,
KAKKANAD, PIN-682030.
2. EDAVANAKKAD GRAMA PANCHAYATH,
EDAVANAKKAD P.O., VYPEEN, PIN-682502.
REPRESENTED BY ITS SECRETARY.
3. STATION HOUSE OFFICER,
MUNAMBAM POLICE STATION,
MUNAMBAM P.O., PIN-682513.
BY SPL.GOVERNMENT PLEADER SRI. PRAKASHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 08-08-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 25753 of 2018 (T)
APPENDIX
PETITIONER(S)' EXHIBITS
EXHIBIT P1- COPY OF THE PHOTOGRAPH OF STATUE OF
B.R.AMBEDKAR.
EXHIBIT P2- COPY OF THE PHOTOGRAPH TAKEN WHILE THE
PANCHAYATH OFFICIALS AND MEMBERS ALONG WITH
THEIR HENCHMEN ARE REMOVING THE STATUE.
EXHIBIT P3- COPY OF THE COMPLAINT FILED BY THE VICE
PRESIDENT OF THE PETITIONER SAMITHI BEFORE THE
HON'BLE SPECIAL COURT FOR THE TRIAL OF ATROCITY
AGAINST SC & ST, ERNAKULAM NUMBERED AS CMP
NO.3136 OF 2017.
EXHIBIT P4- COPY OF PETITION DATED 26/6/2018 SUBMITTED BY THE
COMPLAINANT BEFORE THE 1ST RESPONDENT.
EXHIBIT P5- COPY OF THE RECEIPT ACKNOWLEDGING ACCEPTANCE
OF EXHIBIT P4 ISSUED FROM THE OFFICE OF THE 1ST
RESPONDENT.
ANU SIVARAMAN, J.
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W.P.(C)No. 25753 of 2018
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Dated this the 8th day of August, 2018
JUDGMENT
Petitioner has approached this Court seeking the following reliefs:-
b