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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(1) in Andhra Pradesh Urban Areas (Development) Act, 1975

(1)In this section and in Sections 9, 10, 12 and 15 the word "plan" means the Master Plan or the Zonal Development Plan for a zone or both, as the case may be.