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[Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(5)(b) in The State Agricultural Credit Corporations Act, 1968

(b)in the case of the profit and loss account, of the profit or loss for the year, and, in case he had called for an explanation or information from the Board, whether it has been given and whether it is satisfactory.