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State of Haryana - Section

Section 925 in Punjab Jail Manual

925. Extra articles of diet for the sick.

- The Medical Officer is authorised to order such extra articles of diet to Indian prisoners sick in hospital, as may, in his opinion appear to be necessary and to fix the hours at which the food is to be distributed.Note - Whenever meat is prescribed as or included in the extra diet of a prisoner sick in Hospital, fuel and condiments at the following scales shall be allowed in addition to the issued under para 924 :-
Fuel 4 chhatak ___ for each 4 chattack of meat
Salt 1/8 chattack ___ Ditto
Condiment 1/16 chattack ___ Ditto