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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(f) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(f)knowingly participated in or connived at any fraud or dishonesty in the conduct of or in connection with the business of money-lending ; or