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State of Chattisgarh - Section

Section 14 in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

14. Other Details :

(a)Educational Qualifications :
(b)Previous positions held, if any, along with name and address of employer(s)
(c)Reason for leaving last employment:
(d)Visible Distinguishing Mark :
(e)Have you ever been dismissed/removed from Government set account of misconduct or moral turpitude ?