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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)before such discharge, the patient and the patient party is informed adequately by her Primary Consultant of the medical consequences of her decision; and