Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of West Bengal - Subsection Section 74(c) in West Bengal Value Added Tax Act, 2003 (c)intercept, detain and search at any checkpost or at any other place referred to in sub-section (2) of section 81, any goods vehicle or any load carried by a person.
