Kerala High Court
Suma Sanju Krishnan vs Sanju Krishnan on 25 January, 2017
Bench: A.M.Shaffique, K.Ramakrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE K.RAMAKRISHNAN
WEDNESDAY, THE 25TH DAY OF JANUARY 2017/5TH MAGHA, 1938
OP (FC).No. 660 of 2016 (R)
----------------------------
PETITIONER(S):
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1. SUMA SANJU KRISHNAN, AGED 28 YEARS,
D/O.SIDHARTHAN, MALIEKKAL HOSUE, KAKKOOR, NATTAKAM P.O.,
KOTTAYAM-686 013, (NOW RESIDING AT FLAT NO.GF3,
BUILDING NO.27, 66 STREET, AJMAN, UAE),
REPRESENTED BY HER FATHER & POWER OF ATTORNEY HOLDER
SRI.M.N.SIDHARTHAN, MALIEKKAL HOUSE, KAKKOOR,
NATTAKAM P.O., KOTTAYAM-686 013.).
2. KAMALA SIDHARTHAN, AGED 56 YEARS,
W/O.SIDHARTHAN, MALIEKKAL HOSUE, KAKKOOR,
NATTAKAM P.O., KOTTAYAM-686 013
3. M.N.SASIDHARAN, AGED 62 YEARS,
S/O.NANU, MALIEKKAL HOSUE, KAKKOOR,
NATTAKAM P.O., KOTTAYAM-686 013
BY ADVS.SRI.A.JAYASANKAR
SRI.MANU GOVIND
SRI.ASHWIN SETHUMADHAVAN
SMT.B.MEERA
SRI.S.SABARINADH
RESPONDENT:
----------
SANJU KRISHNAN
AGED 29 YEARS, S/O.RADHAKRISHNAN, RADHAKRISHNA BHAVAN,
PURVOOR, CHIRAYANKEEZH P.O,
THIRUVANANTHAPURAM-695 304.
R1 BY ADV. SRI.LATHEESH SEBASTIAN
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-01-
2017, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
A.M.SHAFFIQUE, J
&
K.RAMAKRISHNAN, J
* * * * * * * * * * * * * *
O.P.(F.C) No.660 of 2016
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Dated this the 25th day of January 2017
J U D G M E N T
Shaffique, J Learned counsel for the petitioners submits that the original petition has become infructuous.
Hence the original petition is dismissed as infructuous.
(sd/-) (A.M.SHAFFIQUE, JUDGE) (sd/-) (K.RAMAKRISHNAN, JUDGE) jsr