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Kerala High Court

Suma Sanju Krishnan vs Sanju Krishnan on 25 January, 2017

Bench: A.M.Shaffique, K.Ramakrishnan

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT:

              THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
                                  &
             THE HONOURABLE MR. JUSTICE K.RAMAKRISHNAN

       WEDNESDAY, THE 25TH DAY OF JANUARY 2017/5TH MAGHA, 1938

                    OP (FC).No. 660 of 2016 (R)
                    ----------------------------


PETITIONER(S):
-------------

          1. SUMA SANJU KRISHNAN, AGED 28 YEARS,
            D/O.SIDHARTHAN, MALIEKKAL HOSUE, KAKKOOR, NATTAKAM P.O.,
            KOTTAYAM-686 013, (NOW RESIDING AT FLAT NO.GF3,
            BUILDING NO.27, 66 STREET, AJMAN, UAE),
            REPRESENTED BY HER FATHER & POWER OF ATTORNEY HOLDER
            SRI.M.N.SIDHARTHAN, MALIEKKAL HOUSE, KAKKOOR,
            NATTAKAM P.O., KOTTAYAM-686 013.).

          2. KAMALA SIDHARTHAN, AGED 56 YEARS,
            W/O.SIDHARTHAN, MALIEKKAL HOSUE, KAKKOOR,
            NATTAKAM P.O., KOTTAYAM-686 013

          3. M.N.SASIDHARAN, AGED 62 YEARS,
            S/O.NANU, MALIEKKAL HOSUE, KAKKOOR,
            NATTAKAM P.O., KOTTAYAM-686 013


            BY ADVS.SRI.A.JAYASANKAR
                    SRI.MANU GOVIND
                    SRI.ASHWIN SETHUMADHAVAN
                    SMT.B.MEERA
                    SRI.S.SABARINADH

RESPONDENT:
----------

            SANJU KRISHNAN
            AGED 29 YEARS, S/O.RADHAKRISHNAN, RADHAKRISHNA BHAVAN,
            PURVOOR, CHIRAYANKEEZH P.O,
            THIRUVANANTHAPURAM-695 304.


            R1  BY ADV. SRI.LATHEESH SEBASTIAN

       THIS OP (FAMILY COURT)  HAVING BEEN FINALLY HEARD  ON  25-01-
2017, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:



                          A.M.SHAFFIQUE, J
                                     &
                       K.RAMAKRISHNAN, J
                      * * * * * * * * * * * * * *
                      O.P.(F.C) No.660 of 2016
                   ----------------------------------------
             Dated this the 25th day of January 2017


                            J U D G M E N T

Shaffique, J Learned counsel for the petitioners submits that the original petition has become infructuous.

Hence the original petition is dismissed as infructuous.

(sd/-) (A.M.SHAFFIQUE, JUDGE) (sd/-) (K.RAMAKRISHNAN, JUDGE) jsr