Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Prize Competition Rules, 1955

(1)Every licence shall be in Form 'B' and shall be subject to the conditions and restrictions therein specified and to the provisions of the Act and these rules.