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Madhya Pradesh High Court

Mujeem Khan vs The State Of Madhya Pradesh on 8 September, 2022

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 7385 of 2022 (MUJEEM KHAN Vs THE STATE OF MADHYA PRADESH) Dated : 08-09-2022 Parties through their respective counsel.

Let record of the Court below be requisitioned. List after receipt of record.



    (ROHIT ARYA)                                                         (MILIND RAMESH PHADKE)
       JUDGE                                                                      JUDGE

 (Dubey)

SUNE Digitally signed by SUNEEL DUBEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, EL ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b29b0 0a11fc66a5e160f585aa7a92425f380d DUBE 476b32818, pseudonym=046B231C591E29491F3 6ABD156EBF3A713937186, serialNumber=4009CAE962958E019A DDF04E87EFD5C07FA5D0C38532D5 50F61B55401A275B8C, cn=SUNEEL Y DUBEY Date: 2022.09.09 12:40:52 -07'00'