Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 178] [Entire Act] NCT Delhi - Subsection Section 178(2) in The Delhi Lands Reforms Act, 1954 (2)When a member, whose land is held by a co- operative farm, dies, his heirs under this Act shall become members of the co- operative farm.
