Section 16(1)(b) in The U.P. Document Writers Licensing Rules, 1977

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1)(b) in The U.P. Document Writers Licensing Rules, 1977

(b)failure to attend the registration office for a continuous period exceeding one month without the permission of the Licensing Authority or the Registering Officer;

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State of Uttar Pradesh - Subsection

Section 16(1)(b) in The U.P. Document Writers Licensing Rules, 1977