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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xv) in A.P.J. Abdul Kalam Technological University Act, 2015

(xv)to lay down the terms and conditions of service of the employees of the University subject to the provisions of the law in force made by the Central Government or State Government;