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Chattisgarh High Court

Shanti Lal Sahu vs State Of Chhattisgarh 25 ... on 20 December, 2019

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                              1

                                                           NAFR

       HIGH COURT OF CHHATTISGARH, BILASPUR

                   WPS No. 3007 of 2019

 Shanti Lal Sahu, S/o Subhash Chandra Sahu, Aged About 46
  Years, R/o Salhetarai, PO & PS Basna, District Mahasamund,
  Chhattisgarh

                                                   ---- Petitioner

                           Versus

1. State Of Chhattisgarh, Through Its Secretary, Department of
   Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar,
   Naya Raipur, District Raipur, Chhattisgarh

2. Chhattisgarh Public Service Commission, Through Its Secretary,
   Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

                                                ---- Respondent

WPS No.10703 of 2019  Rakesh Kumar Giri, S/o Surendra Giri, Aged About 52 Years, R/o Chhote Atarmuda, Raigarh, Tahsil And District Raigarh, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through Its Secretary Department of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District Raipur, Chhattisgarh

2. Chhattisgarh Public Service Commission, Through Its Secretary, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

---- Respondent WPS No. 10746 of 2019  Pyare Lal Adile, S/o Jethu Ram Adile, Aged About 47 Years, R/o Village Barpali, Tahsil and District Korba, Chhattisgarh

---- Petitioner Versus 2

1. State Of Chhattisgarh Through Its Secretary Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District Raipur, Chhattisgarh

2. Chhattisgarh Public Service Commission, Through Its Secretary, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

---- Respondents WPS No. 10748 of 2019  Balbhadra Prasad Dewangan, S/o Shankar Lal Dewangan, aged About 53 Years, R/o Village Sarangarh, Tahsil and District Raigarh, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through Its Secretary Department of Higher Education, Mantralaya, Mahanadi Bhawan Atal Nagar, Naya Raipur, District Raipur, Chhattisgarh

2. Chhattisgarh Public Service Commission, Through Its Secretary, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

---- Respondents WPS No. 10749 of 2019  Surendra Kumar Patle, S/o Nanaji Patle, Aged About 47 Years, R/o Mig-C/470, Padmanabhapur, Tahsil And District Durg, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through Its Secretary Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District Raipur, Chhattisgarh

2. Chhattisgarh Public Service Commission Through Its Secretary, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

---- Respondent 3 WPS No. 10751 of 2019  Smt. Pushpa Dewangan, W/o B. P. Dewangan Aged About 48 Years, R/o Village Sarangarh Tahsil And District - Raigarh Chhattisgarh., District : Raigarh, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through Its Secretary Department Of Higher Education, Mantralaya, Mahanadi Bhawan Atal Nagar, Naya Raipur, District Raipur Chhattisgarh

2. Chhattisgarh Public Service Commission, Through Its Secretary, Shankar Nagar Road, Raipur, District Raipur Chhattisgarh

---- Respondent WPS No. 10753 of 2019  Seema Verma, D/o D.K. Verma, Aged About 45 Years, R/o 37/11, Nehru Nagar West, Durg Tahsil and District Durg, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through Its Secretary, Department of Higher Education, Mantralaya Mahanadi Bhawan, Atal Nagar, Naya Raipur, District Raipur, Chhattisgarh

2. Chhattisgarh Public Service Commission, Through Its Secretary, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

---- Respondent WPS No. 10755 of 2019  Prassanna Kumar Sharma, S/o Purushottam Sharma, Aged About 49 Years, R/o Village Dansara, Tahsil Sarangarh, District Raigarh, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar 4 Nawa Raipur District Raipur Chhattisgarh

2. Chhattisgarh Public Service Commission Through Its Secretary, Shankar Nagar Road, Raipur, District Raipur Chhattisgarh

---- Respondent WPS No. 10784 of 2019  Devendra Kumar Golhani, S/o Girija Prasad Golhani, Aged About 43 Years, R/o A / 501, Avanti Tower, Kachna Road Saddu Raipur Tahsil And District Raipur Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through Its Secretary Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District - Raipur Chhattisgarh

2. Chhattisgarh Public Service Commission, Through Its Secretary, Shankar Nagar Road, Raipur, District Raipur Chhattisgarh

---- Respondents For Petitioners Shri Ishan Verma, Advocate For Respondent-State Shri Amit Buxy, PL For Respondent-PSC Shri Sudeep Agrawal and Shri Animesh Verma, Advocates Hon'ble Justice Shri Prashant Kumar Mishra Hon'ble Justice Shri Gautam Chourdiya Order On Board by Shri Prashant Kumar Mishra J. 20/12/2019

1. Learned counsel for the parties would submit that the matter in issue is squarely covered by the decision rendered by this Court in WPS No.3595/2019 (Dr. Uma Shankar Sahu vs State of Chhattisgarh and another) and other connected petitions, 5 decided on 22.07.2019. The issue pertains to petitioners' prayer for grant of age relaxation for the recruitment of Assistant Professors vide advertisement dated 18.01.2019, published on 23.01.2019.

2. In view of the statement made, the present batch of petitions are also disposed of in the same terms. A copy of the order passed in WPS No.3595/2019 and other connected petitions is available in the record of WPS No.10703/2019.

                       Sd/-                                      Sd/-
              Prashant Kumar Mishra                        Gautam Chourdiya
                      Judge                                      Judge


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