Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15 in The Integral University Act, 2004 15. Finance Officer. (1)The Finance Officer shall be appointed in such manner and shall exercise such powers and perform such functions as may be prescribed.(2)The Finance Officer shall be ex officio Secretary of Finance Committee.
