Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(1)(b) in Telangana Vaccination Act, 1951

(b)if on a notice given under clause (a) of section 14 any person willfully refuses to be present or any guardian intentionally refuses to produce any child under his care for inspection as required by section 14, or