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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The National Bank For Agriculture And Rural development (Amendment) Act, 2003

(b)in sub- section (3), in clause (a), for the words" to any State co- operative bank", the words" to any State co- operative bank or central co- operative bank" shall be substituted.