Supreme Court - Daily Orders
Pawan Kumar Mishra vs State Of Uttar Pradesh on 13 December, 2021
Bench: Chief Justice, Surya Kant, Hima Kohli
SLP(Crl.)No.7300/21 1
ITEM NO.30 Court 1 (Video Conferencing) SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).7300/2021
(Arising out of impugned final judgment and order dated 20-10-2020
in BNO. No.454/2020 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench, Lucknow)
PAWAN KUMAR MISHRA Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH Respondent(s)
IA No. 122024/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 122025/2021 - EXEMPTION FROM FILING O.T. Date : 13-12-2021 This matter was called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SURYA KANT HON'BLE MS. JUSTICE HIMA KOHLI For Petitioner(s) Mr. Haraprasad Sahu, Adv.
Mr. Arvind Kumar Sahu, Adv.
Ms. Anita Sahu, Adv.
Mr. Pramod Kumar Choudhary, Adv. Mr. Pranaya Kumar Mohapatra, AOR For Respondent(s) Mr. V.K. Shukla, Sr.Adv.
Mr. Adarsh Upadhyay, AOR Mr. Harsh Pratp Shahi, Adv.
Mr. Amol Chitarvanshi, Adv.
UPON hearing the counsel the Court made the following O R D E R The Court is convened through Video Conferencing.Signature Not Verified
Heard learned counsel appearing on behalf of the petitioner as also the learned senior counsel appearing on behalf Digitally signed by SATISH KUMAR YADAV Date: 2021.12.13 17:56:25 IST Reason: of the respondent – State.
Taking into consideration the fact that the petitioner has suffered incarceration for a period of 2 years and 9 months and SLP(Crl.)No.7300/21 2 the co-accused have been granted bail by the High Court as also the fact that the trial is not likely to conclude in the near future, we think it is a fit case to grant him bail.
The petitioner is, accordingly, directed to be enlarged on bail on terms and conditions to be imposed by the trial court.
The special leave petition stands disposed of accordingly.
As a sequel to the above, pending interlocutory applications also stand disposed of.
(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH)