Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(1)(a) in The Himachal Pradesh Tenancy and Land Reforms Act, 1972

(a)that he has used the land comprised in the tenancy in a he holds it;