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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(3)(ii) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(ii)whenever any new building or other construction work, substances, articles or techniques are introduced having implication on health and safety of building workers.