Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 745] [Entire Act] State of Rajasthan - Subsection Section 745(1) in Rules of the High Court of Judicature for Rajasthan, 1952 (1)The provisions of section 5 of the Indian Limitation Act shall apply to appeals Civil or Criminal under the Act.
