Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Manipur - Subsection Section 140(4) in Manipur Land Revenue and Land Reforms Act, 1960 (4)Where any excess land is selected out of the land transferred, the transfer of such land shall be void.
