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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(1)Every Tribunal shall prepare a panel of person suitable for Appointment as Conciliation Officer under sub- section (6) of section 6, which shall included the Maintenance Officers designated under section 18.