Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12D] [Entire Act] Securities And Exchange Board Of India - Subsection Section 12D(b) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993 (b)it complies with the requirements specified under Chapter II of these regulations, unless specified otherwise in this Chapter;
