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Union of India - Section

Section 92E in The Income Tax Act, 1961

92E. Report from an accountant to be furnished by persons entering into international transaction.

- Every person who has entered into an international transaction during a previous year shall obtain a report from an accountant and furnish such report on or before the specified date in the prescribed form duly signed and verified in the prescribed manner by such accountant and setting forth such particulars as may be prescribed.