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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(1) in Himalayiya University Act, 2019

(1)The Finance Committee shall consist of:-
(a)the Vice-Chancellor—Chairman
(b)the Finance Officer;
(c)Principal Secretary/Secretary to the State Government in the Higher Education Department or his nominee not below the rank of Joint Secretary to the State Government;
(d)Such other member as may be the prescribed in the Statutes.