Section 22(i) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(i)Shall have power to recommend to the Senate all proposals received by it for the affiliation or disaffiliation of educational institutions, the appointment of an authority for the consideration of an appeal from any teacher of the college against whom it is proposes to take any disciplinary action and the allotment of monetary grants to the colleges in accordance with any rules made under sub-section (2) of section 39 ;
