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Union of India - Section

Section 3 in The Customs Baggage Declaration Regulations, 2013

3. Method of Declaration of Baggage.

- [All passengers who come to India and have anything to declare or are carrying dutiable or prohibited goods] [Substituted by Notification No. G.S.R. 219 (E), dated 1.3.2016 (w.e.f. 29.8.2013).] shall declare their accompanied baggage in Form 1 appended to this regulation.Form 1Indian Customs Declaration Form(Please see important information given below before filling this form)