Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49A(5)] [Section 49A] [Entire Act] State of West Bengal - Subsection Section 49A(5)(f) in The West Bengal Factories Rules, 1958 (f)It shall be clearly indicated on every locomotive crane in English and in a language understood by the majority of the workers in the factory.