Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 5 in The Orissa Offices of Profit (Removal of Disqualifications) Act, 1961

5. Repeal.

- The Orissa Offices of Profit (Removal of Disqualifications) Act, 1951 (Orissa Act 35 of 1951), and any provision in any other enactment which is inconsistent with this Act are hereby repealed.