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State of Andhra Pradesh - Section

Section 141 in Reductions and Remissions (Andhra Pradesh)

141.

Reduced Stamp Duty to a fixed rate of 5% payable in respect of Flats/ Apartments including semi-finished structures under sub-clauses(i) to (iv) of clause (d) of Article 47-A of Schedule I-A of the Indian Stamp Act, 1899 with effect from 01-07-2005. [vide G.O.Ms.No.1127, Rev. (Regn.) Dept., Dated 13.6.2005].