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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(i) in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

(i)if he/she is in arrears in respect of dues payable to any Bhavan or to the State Guest House or on account of any facility arranged for him/her by the Government; or