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[Cites 0, Cited by 0] [Section 9D(15)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(15)(d) in Tamil Nadu Town and Country Planning Act, 1971

(d)in section 42, for the expressions "any new town development authority" and "in relation to the new town", the expressions "the Metropolitan Development Authority" and "in relation to the Chennai Metropolitan Planning Area" shall, respectively be, substituted;