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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(2)(e) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011

(e)Has so abused his position as to render his continuance in office prejudicial to the public interest;