Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(1)(c) in Karnataka Agricultural Income-Tax Act, 1957

(c)has, without reasonable cause, failed to comply with a notice issued under subsection (4) of section 18 or under sub-section (2) of section 19; or