Supreme Court - Daily Orders
C.I.T,Faizabad vs Rani Girjadevi Balika Inter Col. on 20 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.30 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 957/2017
(Arising out of impugned final judgment and order dated 17/11/2009
in ITA No. 124/2007 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
C.I.T, FAIZABAD Petitioner(s)
VERSUS
RANI GIRJADEVI BALIKA INTER COLLEGE Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 20/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Mukul Rohatgi, AG.
Mr. Tushar Mehta, ASG.
Mr. H. Raghavendra Rao, Adv.
Mr. Arijit Prasad, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.01.24 17:35:27 IST Reason: